Gaya Debo Behara. Another. vs Gaya Khetrabasi Behara.2 Others.
2024 Latest Caselaw 1315 AP

Andhra Pradesh High Court - Amravati

Gaya Debo Behara. Another. vs Gaya Khetrabasi Behara.2 Others. on 15 February, 2024

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

     THURSDAY ,THE FIFTEENTH DAY OF FEBRUARY
         TWO THOUSAND AND TWENTY FOUR

                         PRESENT

  THE HONOURABLE JUSTICE DR.V.R.K.KRUPA SAGAR

            SECOND APPEAL NO: 705 OF 2001

 Between:

   1. Gaya Debo Behara, s/o Chandra Sekhara Behara, aged
      about 49 years, Fish Business, R/o at Edupuram village,
      Ichapuram.
   2. Gaya Dilleswara Behara, s/o Purnachandra Behara, 29
      years, R/o Edupuram village, Ichapuram Mandalam.

                    ...APPELLANTs/appellants/Defendants
                            AND

   1. Gasya Khetrabasi Behara, s/o Madhusudhana Behara,
      aged about 59 years, Fish Business, R/o Edupuram
      village, in Ichapuram Mandalam.
   2. Gasya Kishore Kumar Behara, s/o Khetrobasi Behara,
      aged about 31 years, R/o Edupuram village, Ichapuram
      mandalam.
   3. Gasya Sinhadri Behara, s/o Khetrobasi Behara, aged 29
      years, R/o Edupuram village, Ichapuram Mandalam.

                        ....Respondents/Respondents/Plaintiffs

The Court made the following Judgment:

Sri M.V.Suresh, learned counsel for appellant is

present on-line. Heard Sri M.V.Suresh, learned counsel.

On 05.01.2001 this appeal was admitted. There are two

appellants. In the year 2002, first appellant died and

despite best efforts of the learned counsel, the legal

representatives have not been coming forward. So far as

Second appeallant is concerned, despite written

communications of the learned counsel, the second

appellant has not been evincing interest to prosecute the

appeal. In the above referred circumstances, this appeal is

dismissed for non-prosecution.

2. In the result, this Second appeal is dismissed for

non-prosecution. No order as to costs.

Consequently, miscellaneous petitions if any, stand

closed.

______________________________________ JUSTICE DR.V.R.K.KRUPA SAGAR

Date : 15.02.2024 GRL