Iffco Tokio General Insurance Co. Ltd, ... vs K. Umadevi And 3 Others
2024 Latest Caselaw 1304 AP

Andhra Pradesh High Court - Amravati

Iffco Tokio General Insurance Co. Ltd, ... vs K. Umadevi And 3 Others on 15 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1259 of 2012

                              PROCEEDING SHEET
Sl.                                                                               OFFICE
                                           ORDER

No. DATE NOTE

38. 15.02.2024 BVLNC, J MACMA No.1259 of 2012 Heard Sri P.Rajasekhar, learned counsel representing Sri Srinivasa Rao Kamarajugadda, learned counsel for the appellant/Insurance Company and Sri Jaya Prakash Madasu, learned counsel for the respondent Nos.1 to 3/claimants.

List on 23.02.2024 under the caption 'For Judgment'.

__________ BVLNC, J DNB