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Koppula Srihari, vs Yadla Lakshmana Rao,
2024 Latest Caselaw 1265 AP

Citation : 2024 Latest Caselaw 1265 AP
Judgement Date : 14 February, 2024

Andhra Pradesh High Court - Amravati

Koppula Srihari, vs Yadla Lakshmana Rao, on 14 February, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAY
WEONESDAY THE FOURTEENTH DAY OF rEBRUARS
TWO THOUSAND AND TWENTY FOUR :
(PRESENT:

THE HONOURABLE SRI JUSTICE 8 KRISHNA MO

iA No. 7 OF 2034
iN .
GRP NO: 3047 OF 2024
Between:

Mappula Srihari,, Slo Veera Venkata Satyanarayana, Hindu, aged about SY y

Rig D.No.2-65/1, Bommidi Village, Ungaturu Mandal, West Godavari (Netriet.
. Pettionan Judgment Debtor
iPatiioner in CRP 307 OF edad
on the Me of High Court}

we

ary,

AND
Yadia Lakshmana Rao, Sio Paesy @ Raja Rao, Hindu, aged about §3 years, Rfo
DLNo. 3-39, Bornmindi Vilage, Ungaturu: Mandal, West Godavari [istrict
mane . Respondent/Decres Holder
ms (Respondents in-cdo-}
Counsel for the Petitioner : Sri LV-PHANIDUTH
Counsel for the Respondent : ----

Patifion under Sectlan 187 CPC mraying that in the cirournstances stated In
the affidavit fled in supgort of the petition, the High Court may be pleased to grant
STAY of all further proceedings in EP No.4@/2022 in OS Neo. 148/2008 on the fle of
Sivil Judge (Senior Civision), Tadepailigudem, Pending disposal of CRP No. 304 of
2024, on the Me of the High Court,

The court while directing issue of notice to the Respondents herein to show
cause as to why this apniication should not be complied with, made the following
order(The receipt of this order will be deemect to he the receipt of notices in the
case}. Poa
OROER

"in the meanwhile, there shall be an order of stay of arrest in E.P.No.d8
of 2022 In O.S.No.148 of 2606 on the Ale of Civil Judge(Senior Division),
Tadepaligudem, pending further orders."

N OFFICER

For A. "SECT

TRUE COPYH
iO

To, a

1. The Civil Judge/Seniar Division), Tadepaligudem, 2

2, Yadie Lakshrmana Rao,, Sio Peesu @ Raia Rac, Hindu, aged about $3 ysars:
Ro D.NO.S-38, Bommidi Vilage, Ungaturu Mandal, West Godavari District
By RPAD} ~


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MIGH COURT

SHAE

DATED: 1a/og2034

LIST ON 23.99. 2024

ORDER

lA No. 1 OF 2024 iN

CRP NO: 301 OF goz4

STAY

, 4 ettvesfs eeeesye

weeey Bey,

 
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