T S Rao vs The Andhra Pradesh State Road Transport ...
2024 Latest Caselaw 1264 AP

Andhra Pradesh High Court - Amravati

T S Rao vs The Andhra Pradesh State Road Transport ... on 14 February, 2024

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                              IN THE HIGH COURT OF ANDHRA PRADESH ::
                                            AMARAVATI
                                      (Special Original Jurisdiction)
                                                                                [
                                                                             3463
                                                                                ]
                               WEDNESDAY ,THE FOURTEENTH DAY OF
                                           FEBRUARY
APHC010225612023
                                TWO THOUSAND AND TWENTY FOUR
                                   PRESENT

                    THE HONOURABLE SRI JUSTICE G.NARENDAR

                   THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

                           WRIT APPEAL NO: 486 OF 2023

Between:
T S RAO                                                          ...APPELLANT(S)
                          AND
THE ANDHRA PRADESH STATE ROAD TRANSPORT
CORPORATION AND OTHERS                  ...RESPONDENT(S)

Counsel for the Appellant(s):SRI. K R SRINIVAS

Counsel for the Respondents: VINOD KUMAR TARLADA (SC FOR
APSRTC)

The Court made the following:


JUDGMENT:

(per Hon'ble Sri Justice G.Narendar)

Heard the learned counsel for the appellant and the learned

Standing Counsel for the respondent APSRTC.

2. Having looked into the impugned order, we have queried the

learned counsel for the appellant in the forenoon session. The

learned counsel for the appellant, in the afternoon session, would

submit that he has instructions to withdraw the Writ Appeal.

3. The submission of the learned counsel for the appellant is

placed on record.

4. Accordingly, the Writ Appeal is dismissed as withdrawn. No

costs.

Consequently, miscellaneous petitions, pending if any, shall

stand closed.

________________________ JUSTICE G.NARENDAR

____________________________ JUSTICE NYAPATHY VIJAY Date:14.02.2024.

cs/anr