B.Mareppa Yadhav vs N.Balaiah
2024 Latest Caselaw 1256 AP

Citation : 2024 Latest Caselaw 1256 AP
Judgement Date : 14 February, 2024

Andhra Pradesh High Court - Amravati

B.Mareppa Yadhav vs N.Balaiah on 14 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No: A.S.No.676 of 2007

                          PROCEEDING SHEET

Sl.                                                                 Office
       DATE                            ORDER
No.                                                                 Note
11. 14.02.2024   VGKR, J

                       Heard Sri B.S. Venkata Ramesh, learned
                 counsel for the appellant.
          t.           None appeared for the respondents.

Post the matter on 16.02.2024 under the caption "For Judgment".

_________ VGKR, J MJA

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