Potla Ramamohan Rao vs Sri Potla Bala Saraswathi Pillai
2024 Latest Caselaw 1216 AP

Citation : 2024 Latest Caselaw 1216 AP
Judgement Date : 13 February, 2024

Andhra Pradesh High Court - Amravati

Potla Ramamohan Rao vs Sri Potla Bala Saraswathi Pillai on 13 February, 2024

      HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: A.S.No.27 of 2009

                   PROCEEDING SHEET

SL.     DATE                          ORDER                            OFFICE
NO.                                                                     NOTE
10    13.02.2024 Dr.VRKS, J

                       Heard arguments of Sri A.K.Kishore
                 Reddy, learned counsel for appellant and
                 arguments     of   Sri   Saraschandra     Babu.J,
                 learned counsel for respondent No.1.

Arguments concluded. For pronouncement of Judgment, list on 16.02.2024.

___________________

Dr.VRKS, J GRL SL. DATE ORDER OFFICE NO. NOTE

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