R.Radha 2 Ors vs N.Anjaneyulu Anr
2024 Latest Caselaw 1215 AP

Citation : 2024 Latest Caselaw 1215 AP
Judgement Date : 13 February, 2024

Andhra Pradesh High Court - Amravati

R.Radha 2 Ors vs N.Anjaneyulu Anr on 13 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.4205 of 2012

                             PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

11. 13.02.2024 BVLNC, J MACMA No.4205 of 2012 Appeal is Dismissed for non-prosecution. There shall be no order as to costs.

(Vide Separate Judgment) __________ BVLNC, J DNB

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