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Apsrtc vs Mukala Vara Lakshmi
2024 Latest Caselaw 1153 AP

Citation : 2024 Latest Caselaw 1153 AP
Judgement Date : 12 February, 2024

Andhra Pradesh High Court - Amravati

Apsrtc vs Mukala Vara Lakshmi on 12 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.86 OF 2019

                         PROCEEDING SHEET

Sl.                                                            OFFICE
      DATE                       ORDER
No.                                                             NOTE
10. 12.02.2024 AVRB,J:

                    Heard the arguments of Sri Vinod
              Kumar Tarlada, learned Standing Counsel for
              the   appellant/A.P.S.R.T.C.   and   Sri   Sai
              Gangadhar Chamarty, learned counsel for the
              respondents/claimants.

List the matter on 08.05.2024, under the caption 'for pronounce of judgment'.

_________ AVRB,J SCH

 
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