Citation : 2024 Latest Caselaw 1068 AP
Judgement Date : 8 February, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
M.A.C.M.A.No.1477 OF 2016
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
07. 08.02.2024 AVRB,J:
Heard the arguments of Sri A.Ravi
Sankar, learned counsel for respondent Nos.1
to 3/claimants.
List the matter on 29.04.2024, for pronouncement of judgment.
_________ AVRB,J
MH
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