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Poluru Devarajulu Naidu vs Pallapu Siddaiah
2024 Latest Caselaw 1037 AP

Citation : 2024 Latest Caselaw 1037 AP
Judgement Date : 7 February, 2024

Andhra Pradesh High Court - Amravati

Poluru Devarajulu Naidu vs Pallapu Siddaiah on 7 February, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                                                          [ 3456 ]

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

       WEDNESDAY ,THE SEVENTH DAY OF FEBRUARY
           TWO THOUSAND AND TWENTY FOUR

                              PRESENT

 THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAO

THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA

                 FIRST APPEAL NO: 321 OF 2022

  Between:

     1. POLURU DEVARAJULU NAIDU, S/o Venkataiah, 48y,
        Hindu, Business, R/o. YBN Palli Village, Rajampet Mandal,
        Kadapa District

                                              ...APPELLANT(S)
                                 AND
     1. PALLAPU SIDDAIAH, S/o Subbaiah, 63y, Hindu,
        cultivation, D.No. 3/6, Kasalaveedhi, Pulampet town and
        Mandal, Kadapa District Presently residing at D.No. 5/170,
        Kolimi Street, Rajampet Town and Mandal, Kadapa District.

                                              ...RESPONDENTS

The Court made the following judgment:

U.DURGA PRASAD RAO, J:

When the matter is taken up for hearing, Sri K.V.Vijaya

Kumar, learned counsel for appellant, seeks permission of this

Court to withdraw the first appeal.

Permission for withdrawal is accorded.

Accordingly, this first appeal is dismissed as withdrawn. No

costs. As a sequel, interlocutory applications pending, if any, in

this case shall stand closed.

__________________________ U.DURGA PRASAD RAO, J

____________________________ KIRANMAYEE MANDAVA, J 07.02.2024 SS

 
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