Goddu Sugunabhushanamma vs Goddu Sekhar And 5
2024 Latest Caselaw 1031 AP

Citation : 2024 Latest Caselaw 1031 AP
Judgement Date : 7 February, 2024

Andhra Pradesh High Court - Amravati

Goddu Sugunabhushanamma vs Goddu Sekhar And 5 on 7 February, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

 MAIN CASE No. A.S.No.143 of 1999 and C.M.P.No.13603 of 1999


                     PROCEEDING SHEET

Sl. DATE                            ORDER                             OFFICE
No.                                                                    NOTE
31. 07-02-2024   VGKR, J


                       Heard Sri Raja Reddy Koneti, learned
                 counsel     for     the     appellants        and
                 Sri V. Venugopala Rao, learned Senior Counsel
                 represented on behalf of Sri M. Venkateswarla
                 Redyy, learned counsel for the respondents.

'Reserved for Judgment'.

______ VGKR, J CVD

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