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Polukonda Chalamayya Sastry 2 Others vs Goda Raju 2 Others
2024 Latest Caselaw 1029 AP

Citation : 2024 Latest Caselaw 1029 AP
Judgement Date : 7 February, 2024

Andhra Pradesh High Court - Amravati

Polukonda Chalamayya Sastry 2 Others vs Goda Raju 2 Others on 7 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.942 of 2012

                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

16. 07.02.2024 BVLNC, J MACMA No.942 of 2012 No representation on either side. List on 19.02.2024 under the caption for 'Final Hearing'.

Delete the caption 'For Judgment'.

__________ BVLNC, J DNB

 
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