Citation : 2024 Latest Caselaw 1028 AP
Judgement Date : 7 February, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. A.S.No.683 of 2002
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
6. 07-02-2024 VGKR, J
Heard Sir P. Prabhakara Rao, learned
counsel for the appellants and Sri Bathula Raja
Kiran, learned counsel represented on behalf of
Sri Bathula Venkateswara Rao, learned counsel
for the respondents.
'Reserved for Judgment'.
______ VGKR, J CVD
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