M/S. Oriental Insurance Co. Ltd., vs Majji Srinivasa Reddy 3 Others,
2024 Latest Caselaw 1005 AP

Andhra Pradesh High Court - Amravati

M/S. Oriental Insurance Co. Ltd., vs Majji Srinivasa Reddy 3 Others, on 6 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.3229 of 2012

                             PROCEEDING SHEET
Sl.                                                                          OFFICE
                                        ORDER

No. DATE NOTE

05. 06.02.2024 BVLNC, J MACMA No.3229 of 2012 Heard Smt. S.A.V.Ratnam, learned counsel for the appellant/Insurance Company and Sri Vinod Kumar Tarlada, learned Standing Counsel for the respondent Nos.3 and 4/APSRTC.

List on 09.02.2024 under the caption 'For Judgment'.

__________ BVLNC, J DNB