C. Gopala Krishna, Guntur. vs Govt. Of A.P., Education Dept., ...
2024 Latest Caselaw 7763 AP

Andhra Pradesh High Court - Amravati

C. Gopala Krishna, Guntur. vs Govt. Of A.P., Education Dept., ... on 27 August, 2024

                IN THE HIGH COURT OF ANDHRA PRADESH
                             AT AMARAVATI

              THE HONOURABLE SRI JUSTICE G.NARENDAR

          THE HONOURABLE SMT. JUSTICE KIRANMAYEE MANDAVA

                        WRIT APPEAL NO: 416/2009

JUDGMENT:

(per Hon'ble Sri Justice G. Narendar)

When the case is called, there is no representation on behalf of the

appellant.

The learned Government Pleader for Higher Education placed before the

Court, a copy of the Death Certificate, indicating thereby that the appellant

passed away on 07.03.2015.

In view of the same, the Writ Appeal stands dismissed as having been

abated.

____________________ JUSTICE G.NARENDAR

______________________________ JUSTICE KIRANMAYEE MANDAVA

Date:27.08.2024 MVK/ANI

THE HON'BLE SRI JUSTICE G.NARENDAR

AND

THE HON'BLE SMT. JUSTICE KIRANMAYEE MANDAVA

WRIT APPEAL NO: 1076 OF 2006

Date:27.08.2024

MVK/ANI