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Chebrolu Babu Rao vs Manda Polayya
2024 Latest Caselaw 7757 AP

Citation : 2024 Latest Caselaw 7757 AP
Judgement Date : 27 August, 2024

Andhra Pradesh High Court - Amravati

Chebrolu Babu Rao vs Manda Polayya on 27 August, 2024

HIGH COURT OF ANDHRA PRADESH

PROCEEDING SHEET

Sl. OFFICE Date ORDER No. NOTE

27.08.2024 BSB, J Heard both sides. Post on 28.08.2024, for pronouncement of Judgment.

__________________ B.S.BHANUMATHI,J RSD

 
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