Swana Rama Koti Reddy vs S Rama Krishna Reddy Died
2024 Latest Caselaw 7756 AP

Andhra Pradesh High Court - Amravati

Swana Rama Koti Reddy vs S Rama Krishna Reddy Died on 27 August, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

       THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                                  And
       THE HON'BLE SMT. JUSTICE SUMATHI JAGADAM
                   APPEAL SUIT No.1058 of 2018

                          Dated 27.08.2024
Between:-

Swarna Rama Koti Reddy                                 ....    Appellant
                           And
Swarna Rama Krishna Reddy (died)
& 22 others                                            ....   Respondents

Counsel for the Appellant         :     Mr. Sreekanth Reddy Ambati
Counsel for the Respondents :           Mr. V.V. Anil Kumar

                                        Mr. Ponnavolu Sudhakar Reddy
JUDGMENT:

(per Hon'ble Sri Justice Ninala Jayasurya)

Mr. J.V. Siva Sai, learned counsel states that learned

counsel for the appellant received instructions not to press the

appeal.

Recording the same, the appeal is dismissed. There

shall be no order as to costs. As a sequel, all pending

applications shall stand closed.

_______________________ JUSTICE NINALA JAYASURYA

_______________________ JUSTICE SUMATHI JAGADAM Date: 27.08.2024 GVK

THE HON'BLE SRI JUSTICE NINALA JAYASURYA

And THE HON'BLE SMT. JUSTICE SUMATHI JAGADAM

Date: 27.08.2024

GVK