Koturu Suvarna Sundari vs Koturu Murali Mohan Radhakrishnaiah ...
2024 Latest Caselaw 7755 AP

Andhra Pradesh High Court - Amravati

Koturu Suvarna Sundari vs Koturu Murali Mohan Radhakrishnaiah ... on 27 August, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

       THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                                   And
       THE HON'BLE SMT. JUSTICE SUMATHI JAGADAM
                   APPEAL SUIT No.279 of 2024

                          Dated 27.08.2024
Between:-

Koturu Suvarna Sundari & another                       ....       Appellants
                             And
Koturu Murali Mohan Radhakrishnaiah
@ KMM Radhakrishnaiah & 10 others                      ....     Respondents

Counsel for the Appellants        :      Mr. K.S Gopala Krishnan
Counsel for the Respondents :            ---

JUDGMENT:

(per Hon'ble Sri Justice Ninala Jayasurya)

At the time of considering the matter, Mr. P.V Raghu

Ram, learned counsel appearing for the appellants on

instructions states that the matter is settled out of the Court.

Recording the same, the appeal is dismissed. There

shall be no order as to costs. As a sequel, all pending

applications shall stand closed.

_______________________ JUSTICE NINALA JAYASURYA

_______________________ JUSTICE SUMATHI JAGADAM Date: 27.08.2024 GVK

THE HON'BLE SRI JUSTICE NINALA JAYASURYA

And THE HON'BLE SMT. JUSTICE SUMATHI JAGADAM

Date: 27.08.2024

GVK