S.Prabhakar vs S.Jayachandra
2024 Latest Caselaw 7672 AP

Andhra Pradesh High Court - Amravati

S.Prabhakar vs S.Jayachandra on 23 August, 2024

 APHC010138342001
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                         [3369]
                           (Special Original Jurisdiction)

                FRIDAY,THE TWENTY THIRD DAY OF AUGUST
                    TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                      SECOND APPEAL NO: 916/2001

Between:

S.Prabhakar                                                   ...APPELLANT

                                      AND

S. Jayachandra                                              ...RESPONDENT

Counsel for the Appellant:

1. N. SHOBA

Counsel for the Respondent:

1. P. JAGADISH CHANDRA PRASAD

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellants/defendant under

Section 100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against

the Judgment and decree, dated 28.08.2000 passed in A.S.No.21 of 1995 on

the file of learned II Additional District Judge, Cuddapah, wherein reversing

the judgment and decree, dated 15.04.1995 passed in O.S.No.200 of 1991 on

the file of learned Principal District Munsif, Cuddapah.

2. Today, when the matter is taken up for hearing in the morning session,

no representation on either side. The matter was subsequently passed over

until 2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of

the appellants. Despite the matter being listed under the caption 'for

dismissal', no representation was made on behalf of the appellants. It

appears that the appellants are not evincing interest to proceed with the

appeal.

4. Accordingly, the Second Appeal is dismissed for default. However,

there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:23.08.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.916 OF 2001 Date: 23.08.2024

MS