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Sri Lakhinana Vishnu Murthy vs The State Of Ap
2024 Latest Caselaw 7507 AP

Citation : 2024 Latest Caselaw 7507 AP
Judgement Date : 21 August, 2024

Andhra Pradesh High Court - Amravati

Sri Lakhinana Vishnu Murthy vs The State Of Ap on 21 August, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: W.P.No.38477 of 2022 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

20. 21.08.2024 TRR,J

At request of learned counsel for the petitioner, post next week.

Delete from the caption 'for judgment'.

________ TRR,J SPP

 
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