Supdt. Of Post Offices, Kakinada 3 ... vs N.V.V.S.Prasad, Kotananduru 2 Others
2024 Latest Caselaw 7503 AP

Andhra Pradesh High Court - Amravati

Supdt. Of Post Offices, Kakinada 3 ... vs N.V.V.S.Prasad, Kotananduru 2 Others on 21 August, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.25507 of 2006

                          PROCEEDING SHEET


Sl.     DATE                             ORDER                             OFFICE
No.                                                                         NOTE

      21.08.2024   RNT, J & VN, J
                         Heard Sri Y.V.Anil Kumar, learned Central
                   Government Counsel, for the petitioners.

                   2.     There     is   no   representation   for   the
                   respondents.

3. Reserved for judgment/orders.

_____________ RNT, J

_____________ VN, J Pab