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Virigineni Sriramulu vs Murarisetti Ramachandraiah
2024 Latest Caselaw 7434 AP

Citation : 2024 Latest Caselaw 7434 AP
Judgement Date : 20 August, 2024

Andhra Pradesh High Court - Amravati

Virigineni Sriramulu vs Murarisetti Ramachandraiah on 20 August, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No: S.A.No.876 of 2004

                  PROCEEDING SHEET

SL.    DATE                        ORDER                         OFFICE
NO                                                                NOTE
.

40. 20.08.2024 TMR,J

Heard arguments on both sides. Judgment reserved.

_________ TMR, J GRL SL. DATE ORDER OFFICE NO NOTE .

 
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