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Ronanki Ramesh vs Pichika Peda Vera Venkata Bulliya
2024 Latest Caselaw 7393 AP

Citation : 2024 Latest Caselaw 7393 AP
Judgement Date : 20 August, 2024

Andhra Pradesh High Court - Amravati

Ronanki Ramesh vs Pichika Peda Vera Venkata Bulliya on 20 August, 2024

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
          MAIN CASE No.C.A.Nos.105, 106, 107, 108, 109, 110, 111,
          112, 113, 114, 115, 116, 117, 118, 119, 120 & 121 of 2024
                                  PROCEEDING SHEET

Sl.No     DATE                                                             Office
                                          ORDER

Note

1. 20.08.2024 RRR, J & HN, J.

Post on 04.09.2024 along with C.A.Nos.19 & 22 of 2024.

There shall be interim stay of operation of the impugned Judgment of the learned Single Judge dated 08.07.2024, till further orders.

Print the name of Sri V.V. Prabhakar Rao for respondents.

_________ RRR, J

_______ HNJ, J

BSM.

 
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