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M Krishnababu vs Oleti Srinivasa Rao
2024 Latest Caselaw 7357 AP

Citation : 2024 Latest Caselaw 7357 AP
Judgement Date : 19 August, 2024

Andhra Pradesh High Court - Amravati

M Krishnababu vs Oleti Srinivasa Rao on 19 August, 2024

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
         MAIN CASE No.C.A.Nos.24, 25, 26, 27, 28, 29, 30, 31, 32, 33,
         34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49,
         50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65,
         66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81,
         82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92, 93, 94, 95, 96,, 97,
                     98, 99, 100, 101, 102, 103, 104 of 2024
                                  PROCEEDING SHEET

Sl.No     DATE                                                              Office
                                          ORDER

Note 19.08.2024 RRR, J & VJP, J.

Post on 04.09.2024 along with C.A.Nos.19 and 22 of 2024.

There shall be interim stay of operation of the impugned judgment of the learned Single Judge dated 08.07.2024, till further orders.

Print the name of Sri V.V. Prabhakar Rao for respondents.

_________ RRR, J

________ VJP, J Js.

 
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