D.Venkataramanamma.5 Others. vs D.Venkata Narasimha Sarma.
2024 Latest Caselaw 7231 AP

Citation : 2024 Latest Caselaw 7231 AP
Judgement Date : 14 August, 2024

Andhra Pradesh High Court - Amravati

D.Venkataramanamma.5 Others. vs D.Venkata Narasimha Sarma. on 14 August, 2024

                   HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: S.A.No.526 of 2003
                          PROCEEDING SHEET
Sl.       Date                          ORDER                         OFFICE
No.                                                                    NOTE

10.                 TMR,J
      14.08.2024
                           Heard     learned    counsel   for   the
                    appellant(s).

                           No representation on behalf of the
                    respondent(s).

For judgment, list the matter on 19.08.2024.

______ TMR,J ASR

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