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Dendukuri Tagore Koteswara Raju And ... vs Somayajula Kumari And 5 Others
2024 Latest Caselaw 7230 AP

Citation : 2024 Latest Caselaw 7230 AP
Judgement Date : 14 August, 2024

Andhra Pradesh High Court - Amravati

Dendukuri Tagore Koteswara Raju And ... vs Somayajula Kumari And 5 Others on 14 August, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: S.A.No.507 of 2009

                 PROCEEDING SHEET

SL.   DATE                        ORDER                        OFFICE
NO                                                              NOTE
.

39 14.08.2024 TMR,J

No representation on behalf of respondents.

List the matter under the caption 'for Judgment' on 02.09.2024.

_________ TMR, J GRL SL. DATE ORDER OFFICE NO NOTE .

 
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