Dudi Bosu vs Bangaru Yogewara Rao
2024 Latest Caselaw 7199 AP

Andhra Pradesh High Court - Amravati

Dudi Bosu vs Bangaru Yogewara Rao on 13 August, 2024

                   HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: A.S.No.633 of 2009
                          PROCEEDING SHEET
Sl.       Date                          ORDER                       OFFICE
No.                                                                  NOTE

15.                 TMR,J
      13.08.2024
                          Learned counsel for the appellant(s)
                    and      the   learned    counsel   for   the
                    respondent(s) are present.

At request of learned counsel for the appellant(s), list the matter after two (2) weeks.

Learned counsel for the appellant(s) is directed to get ready to argue the case by next adjournment, otherwise the matter is posted for judgment.

______ TMR,J ASR