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Mula Venkateswara Reddy vs The National Highways Authority Of ...
2024 Latest Caselaw 7197 AP

Citation : 2024 Latest Caselaw 7197 AP
Judgement Date : 13 August, 2024

Andhra Pradesh High Court - Amravati

Mula Venkateswara Reddy vs The National Highways Authority Of ... on 13 August, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
            MAIN CASE No.W.A.Nos.744, 843, 844 & 850 of 2023
                             PROCEEDING SHEET
Sl.No.     DATE                                                Office
                                     ORDER

Note 13.08.2024 RRR, J & HN, J

Reserved for Judgment.

_______ RRR, J

______ HN, J KPV

 
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