This Petition Is Filed By The vs Issue Notice To
2024 Latest Caselaw 7187 AP

Andhra Pradesh High Court - Amravati

This Petition Is Filed By The vs Issue Notice To on 13 August, 2024

                   HIGH COURT OF ANDHRA PRADESH
             MAIN CASE No: Crl.A. (S.R.) No.6750 of 2024
                            PROCEEDING SHEET

SL.   DATE                             ORDER                             OFFICE
NO.                                                                       NOTE
02. 13.08.2024   VJP, J
                                  I.A.No.1 of 2024
                       This petition is filed by the Petitioner(s),
                 seeking to grant leave to prefer appeal against
                 the judgment in C.C.No.24 of 2018 on the file of
                 the Special Judge for Trial of SPE & ACB
                 Cases, Kurnool.
                       Heard.
                       Considering the reasons mentioned in the
                 affidavit and in the interest of justice, petition is
                 allowed.
                       Registry is directed to take further steps
                 in numbering the case.
                                                            ______
                                                            VJP, J
                                  I.A.No.2 of 2024
                       Issue notice to Respondents.

Learned counsel for the Petitioner(s) is permitted to take out personal notice on Respondents through RPAD/Courier and file proof of the same.

List the matter on 09.09.2024.

_______ VJP, J PND