Unknown vs High Court Of Andhra Pradesh
2024 Latest Caselaw 7155 AP

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh on 12 August, 2024

                   HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: A.S.No.700 of 2014
                            PROCEEDING SHEET
Sl.       Date                            ORDER                       OFFICE
No.                                                                    NOTE

24.                 TMR,J
      12.08.2024
                            Learned       counsel      for      the
                    respondent(s) is present and requested

time.

Learned counsel for the appellant(s) is already argued the matter.

Learned counsel for the respondent(s) is directed to get ready by submitting their arguments by next adjournment, otherwise it will be closed and judgment will be passed.

List the matter after two (2) weeks.

______ TMR,J ASR