This Petition Is Filed Seeking To Grant vs Issue Notice To
2024 Latest Caselaw 7152 AP

Andhra Pradesh High Court - Amravati

This Petition Is Filed Seeking To Grant vs Issue Notice To on 12 August, 2024

                 HIGH COURT OF ANDHRA PRADESH
             MAIN CASE No: Crl.A.(S.R.) No.7185 of 2024
                          PROCEEDING SHEET

SL.   DATE                               ORDER                            OFFICE
NO.                                                                        NOTE
01. 12.08.2024   VJP, J
                                      I.A.No.1 of 2024
                       This petition is filed seeking to grant
                 leave to the Petitioner(s)/Appellant(s) to prefer
                 appeal against the judgment dated 04.06.2024
                 in C.C.No.531 of 2018 on the file of the Special
                 Judicial Magistrate of First Class, for Trial of
                 Prohibition    and     Excise    Offences,    Nellore.
                       Heard.
                       Considering the reasons mentioned in the
                 affidavit and in the interest of justice, the
                 petition is allowed.
                       Registry can proceed with the numbering
                 of the appeal.
                                                              ______
                                                              VJP, J
                               Crl.A.(S.R.) No.7185 of 2024
                       Issue notice to Respondent No.2.

Learned counsel for the Appellant(s) is permitted to take out personal notice on Respondent No.2 through RPAD/Courier and file proof of the same.

List the matter on 04.09.2024.

______ VJP, J PND