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R.Konda Reddy, vs The Apsrtc.,
2024 Latest Caselaw 6953 AP

Citation : 2024 Latest Caselaw 6953 AP
Judgement Date : 9 August, 2024

Andhra Pradesh High Court - Amravati

R.Konda Reddy, vs The Apsrtc., on 9 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: MACMA Nos. 2574 & 2357 of 2013

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 09.08.2024 RNT, J & VN, J

"Separate common judgment is passed as under:

i. MACMA No. 2574 of 2013 by claimants is partly allowed, enhancing the compensation amount, with directions, and with costs.

ii. MACMA No.2357 of 2013 by APSRTC is dismissed with costs to the claimants."

______ RNT, J

______ VN, J Dsr

 
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