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M/S. Ranjeet Road Lines vs United India Insurance Company Ltd.,
2024 Latest Caselaw 6922 AP

Citation : 2024 Latest Caselaw 6922 AP
Judgement Date : 8 August, 2024

Andhra Pradesh High Court - Amravati

M/S. Ranjeet Road Lines vs United India Insurance Company Ltd., on 8 August, 2024

APHC010705782001
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                [3397]
                            (Special Original Jurisdiction)

                   THURSDAY ,THE EIGHTH DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                        FIRST APPEAL NO: 2444/2001

Between:

M/s. Ranjeet Road Lines                                  ...APPELLANT

                                   AND

United India Insurance Company Ltd and Others        ...RESPONDENT(S)

Counsel for the Appellant:

  1. M BALASUBRAHMANYAM

Counsel for the Respondent(S):

  1. N V JAGANNATH

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on either side. It seems that the

appellants are not inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 08.08.2024 SRT

 
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