K. Yohan, vs B. Aseervadam,
2024 Latest Caselaw 6915 AP

Andhra Pradesh High Court - Amravati

K. Yohan, vs B. Aseervadam, on 8 August, 2024

APHC010195582001
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI               [3397]
                            (Special Original Jurisdiction)

                   THURSDAY ,THE EIGHTH DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                PRESENT

       THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                         KRISHNA RAO

                        FIRST APPEAL NO: 1360/2001

Between:

K. Yohan,                                               ...APPELLANT

                                   AND

B Aseervadam                                          ...RESPONDENT

Counsel for the Appellant:

  1. D S N V PRASAD BABU

Counsel for the Respondent:

  1.

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on behalf of the appellant. It

seems that the appellant is not inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 08.08.2024 SRT