Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sri Sitaramulavari Devasthanam vs Union Of India
2024 Latest Caselaw 6914 AP

Citation : 2024 Latest Caselaw 6914 AP
Judgement Date : 8 August, 2024

Andhra Pradesh High Court - Amravati

Sri Sitaramulavari Devasthanam vs Union Of India on 8 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: WP No. 2760 of 2018

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

03. 08.08.2024 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution."

_________ RNT, J Dsr

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter