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K. Rambabu vs Smt. Kasireddy Atchayamma, Died Per Lrs ...
2024 Latest Caselaw 6907 AP

Citation : 2024 Latest Caselaw 6907 AP
Judgement Date : 8 August, 2024

Andhra Pradesh High Court - Amravati

K. Rambabu vs Smt. Kasireddy Atchayamma, Died Per Lrs ... on 8 August, 2024

 APHC010413972000
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                     [3397]
                             (Special Original Jurisdiction)

                    THURSDAY ,THE EIGHTH DAY OF AUGUST
                      TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 2472/2000

Between:

K. Rambabu                                                   ...APPELLANT

                                    AND

Smt Kasireddy Atchayamma Died Per Lrs Rr3 To 5 and      ...RESPONDENT(S)
Others

Counsel for the Appellant:

     1. T V S PRABHAKARA RAO

Counsel for the Respondent(S):

     1. K RANGA RAO

     2. V HARI HARAN

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, Sri T. V S. Prabhakar

Rao, learned counsel for the appellant represented that he wants to withdraw

the present appeal and he also endorsed the same on the grounds of the

appeal to that effect.

2. Perused.

3. Learned counsel for the appellant is permitted to withdraw this appeal.

4. Permission is granted.

5. Accordingly, the Appeal Suit is dismissed as withdrawn. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.08.08.2024 CVD

 
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