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V.Sanyasi vs The State Of Andhra Pradesh,
2024 Latest Caselaw 6866 AP

Citation : 2024 Latest Caselaw 6866 AP
Judgement Date : 7 August, 2024

Andhra Pradesh High Court - Amravati

V.Sanyasi vs The State Of Andhra Pradesh, on 7 August, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.23053 of 2020

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

7. 07.08.2024 DR.KMR,J

Mr.A.Sreedhar, learned counsel appeared on behalf of Mr.P.Raghavendra Reddy, learned counsel for the petitioners.

At request of learned Government Pleader, for getting instructions with regard to considering the case of the petitioners in the light of the earlier judgments and earlier proceedings of the Government, post on 14.08.2024.

_________ DR.KMR,J ARR

 
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