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B Savithri vs Acharya Nu
2024 Latest Caselaw 6865 AP

Citation : 2024 Latest Caselaw 6865 AP
Judgement Date : 7 August, 2024

Andhra Pradesh High Court - Amravati

B Savithri vs Acharya Nu on 7 August, 2024

 APHC010096462019
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                     [3487]
                           (Special Original Jurisdiction)

                WEDNESDAY ,THE SEVENTH DAY OF AUGUST
                   TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

               THE HONOURABLE SRI JUSTICE G.NARENDAR

       THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA

                     Writ
                      rit Appeal Nos. 61 and 77 of 2019

W.A.No.61 of 2019:

Between:

Acharya Nagarjuna University and Others                   ...APPELLANT(S)

                                   AND

B Savithri and Others                                 ...RESPONDENT(S)

Counsel for the Appellant(S):

   1. MURALI LINCOLN

   2. RAMBABU KOPPINEEDI (SC FOR ANU)

Counsel for the Respondent(S):

   1. J V S H SASTRY

   2. K V L JAYASIMHA

W.A.No.77 of 2019:

Between:

B Savithri                                                  ...APPELLANT

                                   AND

Acharya Nu and Others                                 ...RESPONDENT(S)
 Counsel for the Appellant:

     1. C SUBBA RAO

Counsel for the Respondent(S):

     1. P MADHUSUDHAN REDDY(SC FOR ANU)

     2. MURALI LINCOLN

     3. RAMBABU KOPPINEEDI (SC FOR ANU)


The Court made the following:


COMMON JUDGMENT:

(Per Hon'ble Sri Justice G.Narendar)

Both the Appeals were called twice, that is, both in the morning session

and in the afternoon session and there was no representation on behalf of the

appellants. Neither the appellants nor their counsels are present.

2. Therefore, both the Writ Appeals stand dismissed for non-prosecution. No

order as to costs.

As a sequel, miscellaneous applications, pending if any, shall stand closed.

__________________ JUSTICE G. NARENDAR

__________________________ JUSTICE KIRANMAYEE MANDAVA Date: 07.08.2024 anr

 
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