Kanigiri Lingam S/O. Narsimha vs Budda Laksmi Narasimha Rao Company
2024 Latest Caselaw 6857 AP

Andhra Pradesh High Court - Amravati

Kanigiri Lingam S/O. Narsimha vs Budda Laksmi Narasimha Rao Company on 7 August, 2024

  APHC010068172012
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI             [3369]
                            (Special Original Jurisdiction)

            WEDNESDAY, THE SEVENTH DAY OF AUGUST
               TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

       THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                         APPEAL SUIT NO: 651/2012

  Between:

  Kanigiri Lingam S/o. Narsimha                      ...APPELLANT

                                    AND

  Budda Laksmi Narasimha Rao Company                ...RESPONDENT

Counsel for the Appellant:

1. V V LAKSHMI NARAYANA

Counsel for the Respondent:

1. S SATYANARAYANA MOORTHY

2. G SUNDARESAN

3. T S ANAND

THE COURT MADE THE FOLLOWING JUDGMENT:

Learned counsel for the appellant submits that the matter is

settled out of the Court and in pursuance of the settlement, the

amount was credited to the account of respondent.

02. No representation on behalf of the respondent.

03. In view of the submissions made by the learned counsel for

the appellant, without going into the correctness of the said

submission, the appeal is dismissed. There shall be no order as

to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:07.08.2024 ASR

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

07.08.2024

ASR