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M/S Anuradha Chemicals Pvt Ltd., vs M/S Assam Bengal Roadways Ltd.,
2024 Latest Caselaw 6843 AP

Citation : 2024 Latest Caselaw 6843 AP
Judgement Date : 7 August, 2024

Andhra Pradesh High Court - Amravati

M/S Anuradha Chemicals Pvt Ltd., vs M/S Assam Bengal Roadways Ltd., on 7 August, 2024

 APHC010105281999
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                         [3397]
                            (Special Original Jurisdiction)

                WEDNESDAY ,THE SEVENTH DAY OF AUGUST
                   TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                           FIRST APPEAL NO: 2280/1999

Between:

M/s Anuradha Chemicals Pvt Ltd.,                                ...APPELLANT

                                       AND

M/s Assam Bengal Roadways Ltd                                  ...RESPONDENT

Counsel for the Appellant:

     1. KANAKAMEDALA RAVINDRA KUMAR

Counsel for the Respondent:

     1. B H RAVI KUMAR

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing,

Smt. G K V D Kumari, learned counsel appearing on behalf of

Sri. Kanakamedala Ravindra Kumar, learned counsel for the appellant is

present and represented that no further orders are required in the present

appeal and the appeal has become infructuous.

2. The representation made by learned counsel for the appellant is

recorded.

3. Accordingly, the Appeal Suit is dismissed as infructuous. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.07.08.2024 CVD

 
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