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P.Prathap Goud vs N.P.Yerriswamy
2024 Latest Caselaw 6842 AP

Citation : 2024 Latest Caselaw 6842 AP
Judgement Date : 7 August, 2024

Andhra Pradesh High Court - Amravati

P.Prathap Goud vs N.P.Yerriswamy on 7 August, 2024

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.280 of 2012

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

15. 07-08-2024 BSS, J

Judgment pronounced. (vide separate Judgment)

In the result, this Second Appeal is dismissed.

In the circumstances of the case, both parties are directed to bear their own costs. Consequently, all pending miscellaneous petitions, if any, shall stand closed. The Interim Orders granted earlier, if any, shall stand vacated.

________ BSS, J

Bsv

 
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