Vykunta Padma vs Jetti Lakshmi And Others
2024 Latest Caselaw 6802 AP

Andhra Pradesh High Court - Amravati

Vykunta Padma vs Jetti Lakshmi And Others on 6 August, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

   APHC010296292024          IN THE HIGH COURT OF ANDHRA              Bench Sr.No:-
                                                                            9
                                       PRADESH                           [3443]
                                     AT AMARAVATI

                              WRIT APPEAL NO: 601 of 2024

Vykunta Padma                                          ...Appellant
Sree

      Vs.

Jetti Lakshmi and Others                                      ...Respondent(s)


                                     **********

Mr. M. Surender Rao, learned Senior Counsel, appearing vice Mr. Srinivasa Rao Madiraju, learned counsel for the appellant.

Mr. N. Subba Rao, learned Senior Counsel, appearing vice Mr. Sudhakara Rao Ambati, Advocate(s) for Respondent(s)

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA

DATE : 6th August 2024

PC:

Heard learned counsel for the parties.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ

NINALA JAYASURYA, J

akn