Mylari Vekataiah vs The Regional Joint Commissioner,
2024 Latest Caselaw 6796 AP

Citation : 2024 Latest Caselaw 6796 AP
Judgement Date : 6 August, 2024

Andhra Pradesh High Court - Amravati

Mylari Vekataiah vs The Regional Joint Commissioner, on 6 August, 2024

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.32850 of 2010

                       PROCEEDING SHEET


Sl.                                                                 OFFICE
        DATE                        ORDER
No.                                                                  NOTE
      06.08.2024 DR.KMR,J

                      Learned counsel for the respondents seeks

time to file Judgment copy, as per the orders of this Court, dated 30.07.2024.

At his request, post on 13.08.2024.

____________ DR.KMR,J tm

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