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Mykanna, vs Nagendrappa,
2024 Latest Caselaw 6790 AP

Citation : 2024 Latest Caselaw 6790 AP
Judgement Date : 6 August, 2024

Andhra Pradesh High Court - Amravati

Mykanna, vs Nagendrappa, on 6 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: S.A.Nos.185 and 186 of 2005 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

39. TMR,J 06.08.2024 Heard both sides.

Reserved for judgment.

______ TMR,J ASR

 
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