The District Munsif Rjy vs The Rate Payerss Assn Rjy
2024 Latest Caselaw 6747 AP

Andhra Pradesh High Court - Amravati

The District Munsif Rjy vs The Rate Payerss Assn Rjy on 5 August, 2024

APHC010322852000
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3369]
                          (Special Original Jurisdiction)

                   MONDAY, THE FIFTH DAY OF AUGUST
                   TWO THOUSAND AND TWENTY FOUR

                               PRESENT

        THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                     SECOND APPEAL NO: 955/2000

Between:

The District Munsif Rjy                               ...APPELLANT

                                 AND

The Rate Payerss Assn Rjy                           ...RESPONDENT

Counsel for the Appellant:

1. M V SURESH

Counsel for the Respondent:

1.

THE COURT MADE THE FOLLOWING JUDGMENT:

Learned counsel for the appellants submits that the cause

does not survive and requested to dismiss the appeal.

02. In view of the submissions made by the learned counsel for

the appellants, the appeal is dismissed. There shall be no order

as to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:05.08.2024 ASR

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

05.08.2024

ASR