Thippala Narasamma Ors vs T.Pattabhi Rami Reddy
2024 Latest Caselaw 6740 AP

Andhra Pradesh High Court - Amravati

Thippala Narasamma Ors vs T.Pattabhi Rami Reddy on 5 August, 2024

 APHC010360712002
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                         [3369]
                           (Special Original Jurisdiction)

                    MONDAY,THE FIFTH DAY OF AUGUST
                    TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                       SECOND APPEAL NO: 207/2002

Between:

Thippala Narasamma & Ors                                      ...APPELLANT

                                       AND

T Pattabhi Rami Reddy                                       ...RESPONDENT

Counsel for the Appellant:

1. K SOMA KONDA REDDY

Counsel for the Respondent:

1. O MANOHER REDDY

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellants/defendants under

Section 100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against

the Judgment and decree, dated 29.03.2001 passed in A.S.No.36 of 2000 on

the file of learned Senior Civil Judge, Allagadda wherein set aside the

Judgment and decree, dated 01.09.1993 passed in O.S.No.96 of 1989 on the

file of learned District Munsif, Allagadda.

2. Today, when the matter is taken up for hearing in the morning session,

no representation was made on behalf of the appellants. Learned counsel for the respondent is present. The matter was subsequently passed over until

2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of

the appellants. Despite the matter being listed under the caption 'for

dismissal', no representation was made on behalf of the appellants. It

appears that the appellants are not evincing interest to proceed with the

appeal.

4. Accordingly, the Second Appeal is dismissed for default. However,

there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:05.08.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.207 OF 2002 Date: 05.08.2024

MS