Union Bank Of India, vs Banavath Mantru Naik
2024 Latest Caselaw 6693 AP

Andhra Pradesh High Court - Amravati

Union Bank Of India, vs Banavath Mantru Naik on 2 August, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

       APHC010013962024     IN THE HIGH COURT OF ANDHRA            Bench Sr.No:-
                                                                        25
                                      PRADESH                         [3443]
                                    AT AMARAVATI

                              WRIT APPEAL NO: 164 of 2024

Union Bank of India and                            ...Appellants
others

      Vs.

Banavath Mantru Naik                                 ...Respondent


                                  **********

K LAKSHMI NARASIMHA (SC FOR AB), Advocate for appellants.

RAMA MOHAN RAO KOTHA, Advocate for respondent.

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA

DATE : 2nd August 2024

PC:

Heard Sri K. Lakshmi Narasimha, learned counsel for the appellants, and Sri Rama Mohan Rao Kotha, learned counsel for the respondent.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ

NINALA JAYASURYA, J

AMD