Mallina Venkata Ramana vs Pamulapati Phaneendra
2024 Latest Caselaw 6678 AP

Andhra Pradesh High Court - Amravati

Mallina Venkata Ramana vs Pamulapati Phaneendra on 2 August, 2024

 APHC010259672010
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                       [3369]
                            (Special Original Jurisdiction)


                    FRIDAY,THE SECOND DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                         APPEAL SUIT NO: 381/2010

Between:

Mallina Venkata Ramana                                          ...APPELLANT

                                     AND

Pamulapati Phaneendra                                         ...RESPONDENT

Counsel for the Appellant:

1. D.GAYATHRI

Counsel for the Respondent:

1. TADDI NAGESWARA RAO

The Court made the following JUDGMENT:

1. This Appeal was filed by the appellant/defendant under Section 96 of

the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the Judgment

and decree, dated 11.09.2009 passed in O.S.No.59 of 2004 on the file of

learned Senior Civil Judge, Bobbili, wherein the suit is decreed.

2. Today, when the matter is taken up for hearing in the morning session,

no representation was made on behalf of the appellant. Learned counsel for

the respondent is present. The matter was subsequently passed over until

2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of

the appellant. Despite the matter being listed under the caption 'for dismissal',

no representation was made on behalf of the appellant. It appears that the

appellant is not evincing interest to proceed with the appeal.

4. Accordingly, the Appeal Suit is dismissed for default. However, there

shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:02.08.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

APPEAL SUIT NO.381 OF 2010 Date: 02.08.2024

MS