M/S. Hindustan Zinc vs The Deputy Director
2024 Latest Caselaw 6636 AP

Andhra Pradesh High Court - Amravati

M/S. Hindustan Zinc vs The Deputy Director on 1 August, 2024

APHC010294482005
                    IN THE HIGH COURT OF ANDHRA
                                PRADESH
                                                            [3470]
                             AT AMARAVATI
                      (Special Original Jurisdiction)

            THURSDAY ,THE FIRST DAY OF AUGUST
             TWO THOUSAND AND TWENTY FOUR
                            PRESENT
     THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI
      THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
         CIVIL MISCELLANEOUS APPEAL NO: 650/2005
Between:
M/s. Hindustan Zinc                                ...APPELLANT
                               AND
The Deputy Director                              ...RESPONDENT
Counsel for the Appellant:
     1. V Umadevi
     2. K SRINIVASA MURTHY
Counsel for the Respondent:
     1. V CH NAIDU
The Court made the following:

JUDGMENT:

(per Hon'ble Sri Justice Ravi Nath Tilhari) No representation for the appellant.

2. Sri V.Ch.Naidu, learned counsel, is present for the

respondent.

3. The C.M.A. is dismissed for default. No order as to costs.

4. As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

_____________________ RAVI NATH TILHARI, J

_____________________ NYAPATHY VIJAY, J

Date: 01.08.2024 Pab

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL MISCELLANEOUS APPEAL NO: 650/2005

Date:- 01.08.2024

Pab