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Mallidi Rama Reddy vs M/S.The Orissa State Seeds Corp. Ltd., A ...
2024 Latest Caselaw 6617 AP

Citation : 2024 Latest Caselaw 6617 AP
Judgement Date : 1 August, 2024

Andhra Pradesh High Court - Amravati

Mallidi Rama Reddy vs M/S.The Orissa State Seeds Corp. Ltd., A ... on 1 August, 2024

 APHC010312802000
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                           [3397]
                            (Special Original Jurisdiction)

                    THURSDAY ,THE FIRST DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 3825/2000

Between:

Mallidi Rama Reddy                                             ...APPELLANT

                                     AND

M/s The Orissa State Seeds Corp Ltd A Govt Undertaking       ...RESPONDENT

Counsel for the Appellant:

     1. BVSS BALAKRISHNA RANJIT

Counsel for the Respondent:

     1. E SAMBASIVA PRATAP

The Court made the following:

JUDGMENT:

1. When the matter was listed on the earlier occasions i.e., on 01.07.2024,

05.07.2024 and 30.07.2024, there was no representation on both sides and

the matter was posted to 01.08.2024, under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, there is no

representation on either side, even though the matter is listed under the caption 'For Dismissal'. It seems that the appellant is not inclined to prosecute

the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.01.08.2024 CVD

 
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